LexG.ARUL MURUGAN
1,780 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1780 |
Disposal nature
| DISMISSED | 559 |
| DISPOSED OF | 458 |
| DELAY CONDONED | 152 |
| DISMISSED AS WITHDRAWAL | 148 |
| ALLOWED | 112 |
| CLOSED | 103 |
| ORDERED | 92 |
| WITHDRAWN DISMISSED | 67 |
Recent judgments
- R.SURESHBABU v. INDIAN OVERSEAS BANK — Madras High Court (2026-06-05)
- Ms.Ananya Radhakrishnan v. THE UNION OF INDIA — Madras High Court (2026-06-05)
- P. Hary Mathew v. P.John Bosco — Madras High Court (2026-06-05)
- ALL INDIA BSNL DOT PENSIONERS ASSOCIATION v. GOVERNMENT OF INDIA — Madras High Court (2026-06-05)
- V.RAJA v. THE SECRETARY — Madras High Court (2026-06-05)
- M/s.Sri Hariharan Enterprises v. Kotak Mahindra Bank Ltd., (Erstwhile ING Vysya Bank Ltd.,) — Madras High Court (2026-06-04)
- M/s. UGRO CAPITAL Ltd., v. M/s. Dr. ONN Wheels (Borrower) — Madras High Court (2026-06-04)
- K.ANNADURAI v. The Bar Council Tamil Nadu and Puducherry, — Madras High Court (2026-06-04)
- S.THIRUMOORTHY v. THE LEGAL ADVISOR /The Secretary, — Madras High Court (2026-06-04)
- JM FINANCIAL ASSET RECONSTRUCTION COMPANY LIMITED v. THE REGISTRAR — Madras High Court (2026-06-04)