G.ARUL MURUGAN

773 recorded High Court judgment(s) · 2023–2026

Courts

Madras High Court

773

DISMISSED	209
ORDERED	119
DISPOSED OF	88
DISMISSED AS INFRUCTUOUS	77
DISMISSED AS ABATED	61
DISMISSED FOR NON-PROSECUTION	58
ALLOWED	53
DISMISSED AS WITHDRAWAL	39

SUNDARAM v. STATE REP BY — Madras High Court (2026-03-30)
Janaki v. Krishnamani — Madras High Court (2026-03-30)
MURUGAN v. THE STATE OF TAMIL NADU — Madras High Court (2026-03-30)
DAS @ PRAGALATHAN v. REP BY — Madras High Court (2026-03-30)
P.PRAKASH v. THE STATE REP.BY — Madras High Court (2026-03-12)
MANIKANDAN v. THE STATE REP BY, — Madras High Court (2026-03-04)
KADHIRAVAN v. STATE REP BY — Madras High Court (2026-03-04)
PUTSHITHAN v. THE INSPECTOR OF POLICE — Madras High Court (2026-03-02)
THAMEEM ANSARI v. STATE REP BY — Madras High Court (2026-02-24)
VELU v. STATE REP BY — Madras High Court (2026-02-24)