LexG. ANUPAMA CHAKRAVARTHY,. CHAKRADHARI SHARAN SINGH
24 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 24 |
Disposal nature
| ALLOWED | 19 |
| DISMISSED | 3 |
| PARTLY ALLOWED (DISPOSAL) | 2 |
Recent judgments
- Raju Kumar Yadav v. The State Of Bihar — Patna High Court (2024-01-30)
- Jitendra Chaudhary @ Jitendra Kumar Chaudhary v. The State Of Bihar — Patna High Court (2024-01-30)
- Dharmendra Kumar v. The State Of Bihar — Patna High Court (2024-01-30)
- ARUN TIWARI v. The State of Bihar — Patna High Court (2024-01-25)
- SURESH CHOUDHARY v. The State of Bihar — Patna High Court (2024-01-24)
- PAPPU KUMAR v. The State of Bihar — Patna High Court (2024-01-24)
- CHAMRU SINGH v. The State of Bihar — Patna High Court (2024-01-24)
- PRAVEEN KUMAR MANDAL v. THE STATE OF BIHAR — Patna High Court (2024-01-24)
- Fudan Singh v. The State Of Bihar — Patna High Court (2024-01-23)
- UMASHANKAR SINGH v. The State of Bihar — Patna High Court (2024-01-22)