LexG.ANUPAMA CHAKRAVARTHY
3,799 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 3799 |
Disposal nature
| DISPOSED OF NO COSTS | 1972 |
| DISMISSED AS INFRUCTUOUS | 441 |
| ALLOWED NO COSTS | 427 |
| WITHDRAWN | 265 |
| DISMISSED | 245 |
| DISMISSED AS NON PROSECUTION | 137 |
| COMPROMISE | 101 |
| DISMISSED NO COSTS | 80 |
Recent judgments
- Mohd. Shaik Ilyas And 3 Others v. The State of Telangana And Another — Telangana High Court (2023-12-12)
- Bomma Venkateswarlu @ Venkatesh v. The State of Telangana — Telangana High Court (2023-10-30)
- Smt. Keshaboina Sathamma v. The State of Telangana — Telangana High Court (2023-10-30)
- Mohammed abdul Bari v. The State of Telangana, — Telangana High Court (2023-10-30)
- Darapureddy Yeshwanth v. The State of Telangana — Telangana High Court (2023-10-30)
- Pathan Muzaffar Ali Khan v. The State of Telangana — Telangana High Court (2023-10-30)
- Vanga Kalamma v. State of Telangana — Telangana High Court (2023-10-30)
- Manthangod Rangappa v. The State of Telangana — Telangana High Court (2023-10-20)
- R. Shobha Rani v. The State of Telangana — Telangana High Court (2023-10-20)
- Nasir Enterprises v. The State of Telangana — Telangana High Court (2023-10-20)