LexG. ANUPAMA CHAKRAVARTHY
2,604 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 2604 |
Disposal nature
| DISPOSED | 891 |
| DISMISS FOR NON-PROSECUTION | 661 |
| WITHDRAWN | 461 |
| DISMISSED | 398 |
| ALLOWED | 168 |
| ABATED | 17 |
| PARTLY ALLOWED (DISPOSAL) | 6 |
| CONSIGNED | 1 |
Recent judgments
- Kapileshwar Choudhary v. The State Of Bihar and Ors — Patna High Court (2026-02-20)
- ST. MARYS SCHOOL,SAMASTIPUR v. EMPLOYEES PROVIDENT FUND ORGAN — Patna High Court (2026-02-20)
- Abhay Kumar v. The State Of Bihar and Ors — Patna High Court (2026-02-19)
- Udeshwari Yadav v. The State Of Bihar and Ors — Patna High Court (2026-02-19)
- Som Ranjan Kumar v. The State Of Bihar and Ors — Patna High Court (2026-02-18)
- Sukhdeo Chaudhary and Ors v. The State Of Bihar and Ors — Patna High Court (2026-02-17)
- Central Board of Trustees, Employees Provident Fund Organization, v. M/s Electronic Net, — Patna High Court (2026-02-17)
- Priya Kumari v. In The High Court Of Judicature At Patna Through Its Registrar General, Patna High Court, Patna and — Patna High Court (2026-02-16)
- Amit Kumar Singh v. The Union Of India and Ors — Patna High Court (2026-02-16)
- Arun Kumar Thakur and Ors v. The State Of Bihar and Ors — Patna High Court (2026-02-13)