LexG. A. SANAP
2,599 recorded High Court judgment(s) · 2021–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 2599 |
Disposal nature
| C.A. Disposed off | 612 |
| DISMISSED | 437 |
| ALLOWED | 426 |
| DISPOSED OFF | 416 |
| DISPOSED OFF AS A WITHDRAWN | 238 |
| Disposed Off | 143 |
| Disposed-Off | 82 |
| DELAY CONDONATED/REJECTED. | 81 |
Recent judgments
- THE DEPUTY CHIEF ENGINEER, CENTRAL RAILWAY DIVISION, AJANI, NAGPUR v. SHRI JAGDAMBA DEVI AND SHRI SHANKARJI DEVASTHAN,YAVATMAL,THR. KULBHUSHAN GOKULPRASAD TIWARI AND ORS — Bombay High Court (2025-02-21)
- BALIRAM S/O. YAMAJI PAWAR and ANOTHER. v. THE STATE OF MAHARASHTRA THROUGH COLLECTOR, YAVATMAL — Bombay High Court (2025-02-20)
- MUNESH S/O TILAKCHAND NAGPURE v. THE STATE OF MAHARASHTRA THR. PSO PS RAM NAGAR, GONDIA, TQ. AND DIST. GONDIA — Bombay High Court (2025-02-20)
- VIJAY S/O CHINTULAL KATARE v. THE STATE OF MAHARASHTRA THROUGH PSO PS MOUDA DIST NAGPUR — Bombay High Court (2025-02-20)
- SWAPNIL S/O DILIP JADHAV v. THE STATE OF MAHARASHTRA THROUGH PSO PS MANORA DIST WASHIM AND ANOTHER — Bombay High Court (2025-02-20)
- FARUKH SK RABBANI v. STATE OF MAHARASTRA — Bombay High Court (2025-02-20)
- RAVINDRA RADHAKISAN KASAT v. RAVINDRA MANOHAR KALE — Bombay High Court (2025-02-20)
- NITIN S/O. OMDAS JAWADE v. STATE OF MAH. THR. P.S.O. WARDHA CITY, TAHSIL, DIST. WARDHA AND ANOTHER — Bombay High Court (2025-02-20)
- BALIRAM S/O. YAMAJI PAWAR AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH COLLECTOR, YAVATMAL — Bombay High Court (2025-02-20)
- NISHANT MULTISTATE CO-OP. CREDIT SOC. LTD., AKOLA THR. AUTH AND SPL. RECOVERY OFFICER R.V. BABHULKA v. M/S BABA SAI CORPORATION THROUGH ITS PROPRIETOR, MR. VIVEK SUDHAKARRAO KAKAD — Bombay High Court (2025-02-18)