(FORMER), T NK SINGH (FORMER JUDGE)

50 recorded High Court judgment(s) · 2011–2014

Courts

Disposal nature

Recent judgments

• SHRI JOHN R. MARAK v. State Of Meghalaya — Meghalaya High Court (2014-07-09)
• Smti Drassila Mawroh v. State Of Meghalaya — Meghalaya High Court (2014-07-09)
• Shri Trinspil K. Sangma v. State Of Meghalaya — Meghalaya High Court (2014-07-02)
• State Of Meghalaya v. Shri Nityananda Malik — Meghalaya High Court (2014-06-25)
• Secretary Of The Managing Committee Of Smit Higher Secondary School, Shillong v. State Of Meghalaya — Meghalaya High Court (2014-06-25)
• Shri Lester S. Kharnary v. State Of Meghalaya — Meghalaya High Court (2014-06-25)
• Smti Cherry May Nongkhlaw v. State Of Meghalaya — Meghalaya High Court (2014-06-25)
• The Union Of India v. Shri Ram Shukpal Singh — Meghalaya High Court (2014-06-25)
• SHRI. HAMIDUR RAHMAN v. STATE OF MEGHALAYA AND ORS — Meghalaya High Court (2014-06-25)
• Shri Jonathan M Thangkhiew v. Shri Lester Kharnary and anr — Meghalaya High Court (2014-06-25)