(FORMER), S. R. SEN (FORMER JUDGE)

41 recorded High Court judgment(s) · 2013–2014

Courts

Meghalaya High Court

Disposed Off	22
Dismissed	15
Allowed	3
Dismissed for non-complying conditional Order	1

SHRI. GOODNIGHT L. SYIEMLIEH v. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS — Meghalaya High Court (2014-07-18)
UNION OF INDIA v. Ex Hav Na. M. 370622 X Babuchandran Nair P — Meghalaya High Court (2014-07-11)
The Union Of India v. Narender Singh — Meghalaya High Court (2014-07-04)
The Union Of India v. Narender Singh — Meghalaya High Court (2014-07-04)
UNION OF INDIA AND ORS v. MS LAFARGE UMIAM MINING PVT.LTD — Meghalaya High Court (2014-06-17)
UNION OF INDIA AND ORS v. MS. LAFARGE UMIAM MINING PVT.LTD — Meghalaya High Court (2014-06-17)
The Union Of India v. Pankaj Kumar Singh — Meghalaya High Court (2014-05-30)
SMT. SWARNALI BASUMATARY v. State Of Meghalaya — Meghalaya High Court (2014-05-30)
M/s Engineering Projects ( India ) Ltd., v. The Commissioner Of Central Excide — Meghalaya High Court (2014-05-23)
Nongkyndang Village v. Khasi Hills Autonomous District Council And Others — Meghalaya High Court (2014-05-16)