(FORMER), S. R. SEN (FORMER JUDGE)

151 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• DAME WANHI RYMBAI v. STATE OF MEGHALAYA — Meghalaya High Court (2018-06-06)
• M/S MEGHALAYA MINERAL PRODUCTS v. THE COMMISSIONER CENTRAL EXCISE AND SERVICE TAX, SHILLONG — Meghalaya High Court (2018-06-05)
• The All North East Commercial Truck Owners & Operators Association v. State Of Meghalaya — Meghalaya High Court (2018-06-05)
• M/s Patel Unity Joint Venture (pujv) v. North Eastern Electric Power Corporation Ltd. — Meghalaya High Court (2018-06-05)
• Nationalist Congress Party v. State Of Meghalaya And Ors — Meghalaya High Court (2018-05-25)
• DR. MOHD YUNUS v. THE UNION OF INDIA AND 2 ORS. — Meghalaya High Court (2018-05-25)
• State Of Meghalaya v. Raghabendra Awasthi and Ors — Meghalaya High Court (2018-05-23)
• NANHE LAL SAH v. THE UNION OF INDIA AND 3 ORS. — Meghalaya High Court (2018-05-22)
• DYNA ROOF PVT. LTD. v. COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX, SHILLONG — Meghalaya High Court (2018-05-22)
• DYNA ROOF PVT. LTD. v. COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX, SHILLONG — Meghalaya High Court (2018-05-22)