(FORMER),HON BLE VED PRAKASH VAISH (FORMER JUDGE)

168 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• Zamal Uddin v. State Of Meghalaya — Meghalaya High Court (2017-11-22)
• Shri. Manbha Kyndoh v. J.h.a.d.c — Meghalaya High Court (2017-11-22)
• The Union Of India v. Dr. Mohd. Yunus — Meghalaya High Court (2017-11-22)
• C.M.J University v. The Union Of India — Meghalaya High Court (2017-11-16)
• The Union Of India v. Shri Abhay Kumar — Meghalaya High Court (2017-11-15)
• Dr TA Sohklet v. SHRI. JM THANGKHIEW — Meghalaya High Court (2017-11-15)
• Shri Madal Sumer v. State Of Meghalaya — Meghalaya High Court (2017-11-09)
• Shri Mark Goera B Marak v. The Union Of India — Meghalaya High Court (2017-11-08)
• Bernard N. Marak v. State Of Meghalaya — Meghalaya High Court (2017-11-07)
• State Of Meghalaya v. Shri Nityananda Malik — Meghalaya High Court (2017-11-07)