(FORMER)

93 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• Miss. Elizabeth Marboh v. State Of Meghalaya — Meghalaya High Court (2014-08-07)
• Smti. Jemima Vanessa Mukhim v. State Of Meghalaya — Meghalaya High Court (2014-08-07)
• Shri Rajesh Kumar Agarwal v. Abdul Muquit — Meghalaya High Court (2014-07-01)
• SMTI RIING LYNGDOH MARSHILLONG v. SMTI ICY DORA SWEAR AND ANR — Meghalaya High Court (2014-07-01)
• Shri Bhalang Khongwir v. Shri Rajesh Kumar Agarwal — Meghalaya High Court (2014-06-25)
• Shri Proster Tangliang v. Shri Wolbing Paslein — Meghalaya High Court (2014-06-25)
• Shri Proster Tangliang v. Shri Wobling Paslein — Meghalaya High Court (2014-06-25)
• SMTI V KHARSYNTIEW v. SHRI T N BHATTACHARJEE — Meghalaya High Court (2014-06-23)
• SMTI EMBORLIN TERON v. SMTI GWENDOLINE LYNGDOH — Meghalaya High Court (2014-06-23)
• SMTI.V KHARSYNTIEW AND ANR v. SHRI.T.N.BHATTACHARJEE AND 2 ORS — Meghalaya High Court (2014-06-23)