(FORMER)

293 recorded High Court judgment(s) · 2016–2019

Courts

Disposal nature

Recent judgments

• ROBERT T. SANGMA v. STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2019-02-14)
• Sngurviolin Rani v. State Of Meghalaya — Meghalaya High Court (2018-06-05)
• KRISHNA MOHAN RAVA v. KAMAKHYA NATH GANGULY — Meghalaya High Court (2018-06-05)
• Dissimora Byrsat v. State Of Meghalaya — Meghalaya High Court (2018-06-05)
• Shri. Dibakar Koch v. The Union Of India — Meghalaya High Court (2018-06-04)
• LEADINGSTAR NIANG AND 6 ORS. v. STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2018-06-04)
• JEFFREY MAWPHNIANG v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2018-05-31)
• SUBHASH CHANDRA SRIVASTAVA v. STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2018-05-31)
• Ms Dhan Maya v. The Union Of India — Meghalaya High Court (2018-05-31)
• BRIGHTSTARWELL KHARSAHNOH v. STATE OF MEGHALAYA AND 5 ORS. — Meghalaya High Court (2018-05-29)