FATEH DEEP SINGH,. HARSIMRAN SINGH SETHI

114 recorded High Court judgment(s) · 2018–2018

Courts

Punjab & Haryana High Court

114

DISPOSED OF

114

Jasvir Singh v. State Election Commision, punjab and others — Punjab & Haryana High Court (2018-12-24)
mamta rani v. state of punjab and others — Punjab & Haryana High Court (2018-12-24)
ASHA RANI AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-12-24)
MANJIT KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-12-24)
KULTAR SINGH AND ORS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-12-24)
SOHALPREET KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-12-24)
RANJIT KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-12-24)
GAMDOOR SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-12-24)
WASSAN SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-12-24)
SUKHJIT KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-12-24)