FATEH DEEP SINGH

16,312 recorded High Court judgment(s) · 2013–2023

Courts

Disposal nature

Recent judgments

• RELU RAM v. ISHWAR SINGH AND OTHERS — Punjab & Haryana High Court (2023-09-09)
• LILA DHAR v. DHARAMBIR — Punjab & Haryana High Court (2023-05-18)
• BINTU v. NAVNEET KUMAR — Punjab & Haryana High Court (2022-07-06)
• BASANT KUMAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-07-06)
• UMESH KALIA v. SHEKHAR KALIA — Punjab & Haryana High Court (2022-07-06)
• SHIVANGI v. SAHIL KUMAR — Punjab & Haryana High Court (2022-07-06)
• M/S R.R. FOUNDATION ENGINEERS PVT. LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-07-06)
• PARAMJEET KAUR v. TAJINDERPAL SINGH AULAKH — Punjab & Haryana High Court (2022-07-06)
• M/S VIMAL FILLING STATION AND ANOTHER v. BHARAT PETROLEUM CORPORATION LTD.(BPCL) THROUGH ITS TERRITORY MANAGER AND OTHERS — Punjab & Haryana High Court (2022-07-06)
• NIDHI MITTAL v. AJAY KUMAR — Punjab & Haryana High Court (2022-07-05)