LexFARJAND ALI
22,079 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 22079 |
Disposal nature
| ALLOWED | 12129 |
| DISPOSED OF | 4943 |
| DISMISSED | 4606 |
| WITHDRAWN | 192 |
| PARTLY ALLOWED | 88 |
| MODIFIED | 60 |
| TRANSFERRED | 18 |
| BOGUS | 9 |
Recent judgments
- PARSURAM MEENA S/O RAMKISHAN MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-20)
- DAULAT SINGH S/O CHHITAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-20)
- SUBHASH, SON OF SHRILALARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-20)
- HANUMANARAM VISHNOI S/O BIRMARAM VISHNOI v. NCB — Rajasthan High Court (2026-04-20)
- NEWARAM S/O AMRIT LAL, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-23)
- MANTOSH KUMAR MEENA @ BODYA S/O SH. KANHIYA LAL, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-23)
- ASHOK KUMAR SHARMA S/O UMASHANKER SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-23)
- MANISH SHARMA @ MANISH SHOOTER S/O SHRI JUGAL KISHORE SHARMA, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-23)
- TAJ MOHAMMAD S/O SHRI KARIM SHAH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-16)
- BHANWRA SON OF GANNI, v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-16)