FAKHRUDDIN, VIJAY KUMAR SHRIVASTAVA

64 recorded High Court judgment(s) · 2004–2006

Courts

Disposal nature

Recent judgments

• JALANDHAR v. STATE — Chhattisgarh High Court (2006-06-21)
• RAMJI v. STATE — Chhattisgarh High Court (2006-06-21)
• CHHHOTILAL @ CHOTE SINGH v. STATE — Chhattisgarh High Court (2006-06-21)
• HEERA DAS NARANG v. STATE — Chhattisgarh High Court (2006-06-21)
• BHURRI CHERWA v. STATE — Chhattisgarh High Court (2006-06-21)
• LAKHAN LAL v. STATE — Chhattisgarh High Court (2006-05-12)
• JAIRAM v. STATE — Chhattisgarh High Court (2006-05-01)
• SHYAM LAL @ BALA RAM v. STATE — Chhattisgarh High Court (2005-12-21)
• JAGDISH v. STATE — Chhattisgarh High Court (2005-12-21)
• PRADEEP KUMAR RAI v. STATE OF CHHATTISGARH AND ORS. — Chhattisgarh High Court (2005-11-21)