FAKHRUDDIN, SUNIL KUMAR SINHA

147 recorded High Court judgment(s) · 2004–2005

Courts

Disposal nature

Recent judgments

• RAIPUR DUGDH SANGH SAHAKARI MY.URLA v. NAGAR PALIKA PARISHAD BHILAI — Chhattisgarh High Court (2005-04-28)
• CHIEF GENERAL MANAGER AND OTHERS v. RAJENDRA KUMAR SHRIVASTAVA — Chhattisgarh High Court (2005-04-28)
• VIKRANT GUJRAL v. STATE INDUSTRIAL COURT and ORS. — Chhattisgarh High Court (2005-04-28)
• STATE OF CHHATTISGARH AND OTHERS v. SUKH CHAIN SINGH — Chhattisgarh High Court (2005-04-28)
• SMT.RATNA MANDAL v. STATE OF CHHATTISGARH AND OTHERS — Chhattisgarh High Court (2005-04-28)
• SMT.DEVKI DEVI v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2005-04-28)
• SHANKAR SINGH AND OTHERS v. STATE OF CHHATTISGARH AND OTHERS — Chhattisgarh High Court (2005-04-28)
• C.G.P.S.C.TH.SECRETTARY RAIPUR C.G. v. KU.SWETA SINGH — Chhattisgarh High Court (2005-04-28)
• SMT.GEETA DEVI v. BOURD OF REVENUE C.G. AND ANOTHER — Chhattisgarh High Court (2005-04-28)
• V.K.WALNEKAR v. BILASPUR RAIPUR KSHETRIYA GRA.BANKandORS — Chhattisgarh High Court (2005-04-28)