FAKHRUDDIN, . P. C. NAIK

33 recorded High Court judgment(s) · 2002–2003

Courts

Disposal nature

Recent judgments

• J.K.DEOTA v. THE STATE OF C.G.and ORS. — Chhattisgarh High Court (2003-08-06)
• ANUSUIYA BAI AND OTHERS v. IQBAL MOHD. AND OTHERS — Chhattisgarh High Court (2003-07-31)
• THE COURT OF ITS OWN MOTION v. STATE AND OTHERS — Chhattisgarh High Court (2003-07-25)
• SMT.KALAWATI RAMTEK v. THE STATE OF C.G.and ORS. — Chhattisgarh High Court (2003-07-23)
• BILASPUR UPBHOKTA PANCHAYAT and ORS. v. THE STATE OF C.G. TH.SEC.and ORS. — Chhattisgarh High Court (2003-07-18)
• M.K.RATHORE v. THE STATE OF C.G. and ORS. — Chhattisgarh High Court (2003-07-18)
• SHAMSHER BAHADUR SINGH v. THE STATE OF C.G.and ORS. — Chhattisgarh High Court (2003-07-17)
• PRATIBHA DEVI v. STATE ADMINISTRATIVE TRIBUNAL and ORS. — Chhattisgarh High Court (2003-07-16)
• THE STATE OF C.G. v. SMT.H.RAJLAKSHMI.UNNI and ORS. — Chhattisgarh High Court (2003-07-16)
• AWADESH KUMAR SINGH v. THE STATE OF C.G. and ORS — Chhattisgarh High Court (2003-07-11)