LexFAKHRUDDIN, L.C.BHADOO
79 recorded High Court judgment(s) · 2002–2005
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 79 |
Disposal nature
| DISMISSED | 54 |
| DISPOSED OFF | 21 |
| NON PROSECUTION | 1 |
| COMPROMISED/CONSENT TERMS | 1 |
| WITHDRAWN | 1 |
| D.F.D.(DISSMISSED ON DEFAULT) | 1 |
Recent judgments
- C.G.STATE PHARMACY COUNCIL v. PHARMACY COUNCIL OF INDIA AND OTHERS — Chhattisgarh High Court (2005-02-14)
- RAJKUMAR SINGH v. STATE OF CHHATTISGARH AND OTHERS — Chhattisgarh High Court (2005-01-14)
- ANJAN KUMAR SAHO v. STATE OF CHHATTISGARH AND ORS. — Chhattisgarh High Court (2004-11-08)
- SATISH SEJPAL v. STATE OF CHHATTISGARH AND ORS. — Chhattisgarh High Court (2004-11-02)
- TIJU RAM v. STATE OF CHHATTISGARH AND ANOTHER — Chhattisgarh High Court (2004-11-02)
- CHANDRIKA PRASAD v. STATE OF CHHATTISGARH AND ANOTHER — Chhattisgarh High Court (2004-11-02)
- TIKARAM v. STATE OF CHHATTISGARH AND ANOTHER — Chhattisgarh High Court (2004-11-02)
- JANAK RAM VERMA v. STATE OF CHHATTISGARH AND ANOTHER — Chhattisgarh High Court (2004-11-02)
- BARATU v. STATE OF CHHATTISGARH AND ANOTHER — Chhattisgarh High Court (2004-11-02)
- DR.VISHNU YADAV v. THE STATE OF C.G.and ORS. — Chhattisgarh High Court (2004-11-02)