LexFAKHRUDDIN, DILIP RAOSAHEB DESHMUKH
99 recorded High Court judgment(s) · 2005–2006
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 99 |
Disposal nature
| DISMISSED | 72 |
| ALLOWED | 17 |
| PARTLY ALLOWED | 5 |
| DISPOSED OFF | 4 |
| INFRUCTUOUS | 1 |
Recent judgments
- SMT.UMA RANI v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2006-04-19)
- JAVED ALAM and ORS. v. STATE — Chhattisgarh High Court (2006-03-20)
- STATE OF CHHATTISGARH v. RANVIJAY SINGH TOMAR — Chhattisgarh High Court (2006-03-20)
- SAMAR VIJAY SINGH TOMAR and ORS. v. STATE — Chhattisgarh High Court (2006-03-20)
- SURESH PANDEY v. STATE — Chhattisgarh High Court (2005-11-21)
- SIRAJUDDIN v. STATE — Chhattisgarh High Court (2005-11-21)
- BIRENDRA MASIH v. STATE — Chhattisgarh High Court (2005-11-21)
- RAJESH and ANOTHER v. STATE — Chhattisgarh High Court (2005-11-21)
- GURDEEP SINGH CHABDA AND OTHERS v. ATTARA SINGH AND OTHERS — Chhattisgarh High Court (2005-11-11)
- ASIA PACIFIC INTERNATIONAL UNIVERSITY v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2005-11-09)