LexFAKHRUDDIN, DHIRENDRA MISHRA
31 recorded High Court judgment(s) · 2004–2006
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 31 |
Disposal nature
| DISMISSED | 17 |
| DISPOSED OFF | 9 |
| ALLOWED | 4 |
| PARTLY ALLOWED | 1 |
Recent judgments
- MADHU RAM @ MADHO RAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2006-08-31)
- D. P. SARAFF v. BHARAT PETROLIUM CORP. LTD. — Chhattisgarh High Court (2006-08-30)
- BHIKAM YADAV v. STATE — Chhattisgarh High Court (2006-08-30)
- JUNAS RAM v. STATE — Chhattisgarh High Court (2006-08-30)
- D. P . SARAFF v. BHARAT PETROLIUM CORP. LTD. — Chhattisgarh High Court (2006-08-30)
- ISHWAR PRASAD AND ANR. v. STATE — Chhattisgarh High Court (2006-08-24)
- GAJANAND v. STATE — Chhattisgarh High Court (2006-08-24)
- RAJ KUMAR v. THE STATE OF C.G. — Chhattisgarh High Court (2006-08-23)
- REV.ANIL CHOUHAN v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2006-08-11)
- LAGAN SAI v. STATE — Chhattisgarh High Court (2006-08-11)