FAKHRUDDIN

157 recorded High Court judgment(s) · 2001–2006

Courts

Disposal nature

Recent judgments

• BUDHRAM AND OTHERS v. PRADEEP SINGH AND OTHERS — Chhattisgarh High Court (2006-09-01)
• LALIT SINGH THAKUR AND OTHERS v. NAYEEM KHAN AND OTHERS — Chhattisgarh High Court (2006-09-01)
• STATE OF CHHATTISGARH v. KAIZAR HUSSAIN and OTHERS — Chhattisgarh High Court (2006-09-01)
• SEVATI BAI v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2006-09-01)
• TARA CHAND DUBEY v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2006-09-01)
• SAURABH PANDEY and ORS. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2005-11-18)
• UNITED INDIA INSURANCE CO.LTD. v. VIDESHI RAM AND OTHERS — Chhattisgarh High Court (2005-11-18)
• S.R.NAYAK and ORS. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2005-03-18)
• LAXMI PRASAD TIWARI v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2005-03-17)
• MAHAVIR PRATHMIK SAH.UPBH.BHA.MARY. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2005-03-16)