FAKHRUDDIN

3,525 recorded High Court judgment(s) · 2001–2006

Courts

Chhattisgarh High Court

3525

DISPOSED OFF	2710
DISMISSED	563
ALLOWED	232
WITHDRAWN	9
D.F.D.(DISSMISSED ON DEFAULT)	3
NON PROSECUTION	3
COMPROMISED/CONSENT TERMS	2
DISSMISS FOR DEFAULT/NON-PROSECUTION	2

MANESH KUMAR RAMTEKE v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2006-12-20)
SANTAN v. B.K.MUKHARJEE AND ANOTHER — Chhattisgarh High Court (2006-08-31)
RAIPUR DEVELOPMENT AUTHORITY v. SMT.ANITA SINDHAWANI AND OTHERS — Chhattisgarh High Court (2006-08-31)
SMT.PREMLATA VERMA v. R.C.SINHA, DEPARTMENT OF REVENUE — Chhattisgarh High Court (2006-08-31)
NAVAL KISHORE VERMA AND OTHERS v. STATE OF CHHATTISGARH AND OTHERS — Chhattisgarh High Court (2006-08-31)
SMT.NIRMALA SHARMA AND OTHERS v. STATE OF CHHATTISGARH AND OTHERS — Chhattisgarh High Court (2006-08-31)
RAM KISHAN RAJAK v. M.L.GONDE AND ANOTHER — Chhattisgarh High Court (2006-08-31)
RAIPUR DEVELOPMENT AUTHORITY v. AJAY SINDHAWANI AND OTHERS — Chhattisgarh High Court (2006-08-31)
RAIPUR DEVELOPMENT AUTHORITY v. MANISH KUMAR AND OTHERS — Chhattisgarh High Court (2006-08-31)
RAIPUR DEVELOPMENT AUTHORITY v. SMT.CHETNA SURANA AND OTHERS — Chhattisgarh High Court (2006-08-31)