F. M. REIS, Z. A. HAQ

211 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• NISARGA NATURE CLUB v. ARJUN MAHADEV HARMALKAR — Bombay High Court (2014-11-05)
• ADV. NITIN UMESH SAWANT v. STATE OF GOA THROUGH THE PUBLIC PROSECUTOR AND 2 ORS., — Bombay High Court (2014-11-05)
• MR. ARJUN MAHADEV HARMALKAR,SALIGAO,BARDEZ GOA. v. THE STATE OF GOA THROUGH CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2014-11-05)
• MR. SILVESTRE D'SOUZA AND 6 ORS., v. THE STATE OF GOA THROUGH THE CHIEF SECRETARY AND ANR., — Bombay High Court (2014-11-05)
• MR. MICHAEL COUTINHO v. MR. RALITO VICTOR PEREIRA VAZ AND ANR., — Bombay High Court (2014-11-05)
• THE GOA M.R.F. EMPLOYEES UNION REPRESENTED THROUGH ITS PRESIDENT SHRI ROHIDAS NAIK v. M/S. ICARUS FOODS AND FARM AND 3 ORS. — Bombay High Court (2014-08-12)
• STATE OF GOA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT OF GOA AND ANR v. SHRI. C. M. ABDUL KHADAR, P.W.D. CONTRACTOR — Bombay High Court (2014-07-03)
• SHRI. C. M. ABDUL KHADAR, P.W.D. CONTRACTOR v. STATE OF GOA THROUGH CHIEF SECRETARY AND ANR., — Bombay High Court (2014-07-03)
• GOA HOUSING BOARD., THROUGH ITS MANAGING DIRECTOR v. LUIS F. DE PIADADE LOBO AND 4 ORS., — Bombay High Court (2014-05-08)
• MR. MICHAEL NZUBE v. THE STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2014-05-08)