LexF. M. REIS,S. J. VAZIFDAR
82 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 82 |
Disposal nature
| Disposed of | 38 |
| Allowed | 18 |
| Dismissed | 11 |
| Withdrawn | 8 |
| Rule made absolute | 3 |
| Rejected at Admission Stage | 2 |
| Transfer to Other Court. | 1 |
| Delay condoned | 1 |
Recent judgments
- MR. JOAO ROMALDO D'SOUZA v. COMUNIDADE OF PILERNE THROUGH ITS ATTORNEY MR. ANTHONY CORREIA AND ANR., — Bombay High Court (2012-11-06)
- THE DY. COLLECTOR AND SDO, PANAJI GOA v. MR. NELSON CABRAL, — Bombay High Court (2012-11-06)
- MISS. MALINI M. SALGAONKAR v. MAPUSA MUNICIPAL COUNCIL THROUGH CHIEF OFFICER AND ANR — Bombay High Court (2012-11-06)
- DY. COMMISSIONER OF INCOME TAX v. M/S BADRUDDIN HUSSAINBHAI MAVANI — Bombay High Court (2012-11-05)
- EXECUTIVE ENGINEER WORKS DIVISION VI v. GOVIND RAGHUNATH DHUPKAR — Bombay High Court (2012-11-05)
- MR. RAHUL R. DAVID AND 2 ORS., v. STATE OF GOA THROUGH CHIEF SECRETARY AND ANR., — Bombay High Court (2012-11-05)
- DEPUTY COLLECTOR AND S.D.O. PONDA SUB DIVISION AND ANR v. BHIKAJI SARDESSAI (DECEASED) THROUGH LR'S — Bombay High Court (2012-11-05)
- UNITED REALTECH PVT. LTD. REPRESENTED BY MR RAEES AHMED KHAN AND 2 ORS., v. STATE OF GOA THROUGH CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2012-11-05)
- DY. COMMISSIONER OF INCOME TAX v. TIMBLO PVT. LTD., THROUGH MD — Bombay High Court (2012-11-05)
- MS. AUDREY PINTO, DIRECTOR, SCAN v. STATE GOVERNMENT THROUGH SECRETARY, SOCIAL WELFARE AND ANR., — Bombay High Court (2012-11-05)