F. M. REIS,S. C. DHARMADHIKARI

169 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• SPECIAL LAND ACQUISITION OFFICER(SIP) AND ANR., v. DR.JAIWANT B.SARDESSAI,MARGAO-GOA. — Bombay High Court (2012-03-28)
• SPECIAL LAND ACQUISITION OFFICER(SIP) AND ANR., v. DR.JAIWANT B.SARDESSAI,MARGAO-GOA. — Bombay High Court (2012-03-28)
• SHRI KASHINATH SHETYE., v. M/S. GOA STATE CO-OP. MILK PRODUCERS UNION LTD, REP. BY ITS M.D. SHRI. SADANAND K. KULKARNI., — Bombay High Court (2012-03-28)
• THE SPECIAL SECRETARY TO THE GOVERNOR OF GOA v. STATE CHIEF INFORMATION COMMISSIONER AND 2 ORS., — Bombay High Court (2012-03-22)
• PUBLIC INFORMATION OFFICER JOINT SPECIAL SECRETARY TO THE GOVERNER AND ANR., v. SHRI. MANOHAR PARRIKAR AND ANR., — Bombay High Court (2012-03-22)
• MARMAGOA STEEL LIMITED THROUGH ITS COMPANY SECRETARY, SHRI. U. V. KINI AND ANR., v. STATE OF GOA THROUGH THE SECRETARY (POWER) AND 2 ORS., — Bombay High Court (2011-07-08)
• M/S. KARTHIK ALLOYS LTD.,REP. BY ITS DIRECTOR MR. A. RAMU v. STATE OF GOA THROUGH ITS SECRETARY (POWER) AND ANR., — Bombay High Court (2011-07-08)
• KARTHIK INDUCTIONS LTD., THROUGH ITS MANAGING DIRECTOR SHRI A. RAMU v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2011-07-08)
• MARMAGOA STEEL LIMITED THROUGH ITS COMPANY SECRETARY, SHRI. U.V. KINI AND ANR., v. STATE OF GOA THROUGH THE SECRETARY (POWER) AND 3 ORS., — Bombay High Court (2011-07-08)
• SUNRISE ELECTROMELT LTD.,THROUGH ITS MANAGING DIRECTOR SHRI. ABHISHEK GOYAL v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2011-07-08)