F. M. REIS,S.B. DESHMUKH
133 recorded High Court judgment(s) · 2010–2011
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| Bombay High Court | 133 |
Disposal nature
| Allowed | 46 |
| Disposed of | 24 |
| Withdrawn | 22 |
| Dismissed | 12 |
| Partly allowed | 9 |
| Rule made absolute | 9 |
| Infructuos | 7 |
| Remanded | 2 |
Recent judgments
- MOHANDAS NAIK PRESENTLY IN CENTRAL JAIL AGUADA v. S T A T E THROUGH P. I. CURCHOREM POLICE STATION — Bombay High Court (2011-05-05)
- SHRI. VITHAL BALKRISHNA THAKUR v. STATE OF GOA THROUGH CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2011-02-24)
- MRS. ANGELA VAZ ALIAS ANGELA D'MELLO E VAZ ALIAS JOANITA ANGELINA BARRETO v. GIC HOUSING FINANCE LIMITED THROUGH ITS AUTHORIZED OFFICER AND 4 ORS., — Bombay High Court (2011-02-24)
- MR. VISHAL KUNDAIKAR, JT. MAMLATDAR-1.,TISWADI v. M/S AGARWAL MINERALS(GOA) PVT.LTD.,MARGAO-GOA. — Bombay High Court (2011-02-24)
- RAMDAS YESSO SALELKAR AND 7 ORS., v. THE STATE OF GOA THROUGH CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2011-02-23)
- SHRI. DHAKU ARJUN MADKAIKAR AND 4 ORS., v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2011-02-23)
- SHRI LUIS JOSEPH TOSCANO v. STATE OF GOA THROUGH CHIEF SECRETARY AND 14 ORS., — Bombay High Court (2011-02-23)
- VIKAS VISHWANATH PRABHU AND 11 ORS., v. STATE OF GOA, BY THE SECRETARY(CO-OP) AND 19 ORS., — Bombay High Court (2011-02-22)
- SMT. HARSHA NARAYAN NAIK v. THE DIRECTOR OF CIVIL SUPPLIES AND CONSUMER AFFAIRS — Bombay High Court (2011-02-21)
- STATE OF GOA THROUGH LAND ACQUISITION OFFICER v. MISS GITA R. P. NAVELCAR AND ORS., — Bombay High Court (2011-02-21)
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