LexF. M. REIS, R. M. BORDE
149 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 149 |
Disposal nature
| Disposed of | 65 |
| Rule made absolute | 25 |
| Dismissed | 24 |
| Allowed | 11 |
| Withdrawn | 9 |
| Rejected | 7 |
| Delay condoned | 3 |
| Partly allowed | 2 |
Recent judgments
- DR.ULHAS S. PARAB, BAMBOLIM GOA. v. THE VISITOR OF GOA UNIVERSITY(APPELLATE AUTHORITY) AND ORS., — Bombay High Court (2015-04-01)
- SGN. LDN. A.P. FERNANDES v. ANNETTE BLUNT FINCH AND 20 ORS. — Bombay High Court (2015-03-11)
- MRS. ANNETTE BLUNT FINCH v. SGN.LDN. A.P. FERNANDES — Bombay High Court (2015-03-11)
- MR. ZACARIAS MENDES v. MILTON OLUPIA MARQUS AND 3 ORS., — Bombay High Court (2015-03-11)
- THE COMMISSIONER OF INCOME TAX, PANAJI GOA. v. PALM HOTELS (INDIA) LTD., VASCO DA GAMA, GOA. — Bombay High Court (2014-12-24)
- COMMISSIONER OF INCOME TAX. v. PALM HOTELS (INDIA) LTD. — Bombay High Court (2014-12-24)
- SHRI. DHAKTU SADASHIV NAIK. v. STATE OF GOA THR. THE CHIEF SECRETARY AND 2 ORS. — Bombay High Court (2014-12-24)
- THE DIRECTOR OF TOURISM. v. JOHN ANTHONY FERNANDES. — Bombay High Court (2014-12-24)
- MR. COLLIN CURRY AND 8 ORS., v. GOA COASTAL ZONE MANAGEMENT AUTHORITY, THROUGH ITS MEMBER SECRETARY AND 6 ORS., — Bombay High Court (2014-12-24)
- THE DIRECTOR OF TOURISM. v. ANTONIO MARIO FERNANDES. — Bombay High Court (2014-12-24)