F. M. REIS, PRITHVIRAJ K. CHAVAN

65 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• TALEIGAO BACHAO ABHIYAN THROUGH ITS PRESIDENT MR. ANNAND MADGAVKAR v. STATE OF GOA AND 5 ORS. — Bombay High Court (2017-08-08)
• MR. AMIT JUNEJA AND OTHER v. STATE OF GOA AND 5 OTHERS — Bombay High Court (2017-08-08)
• MR. VISHWAS G. SALGAONKAR AND 99 ORS., v. GOA STATE POLLUTION CONTROL BOARD, THR. ITS MEMBER SECRETARY AND 5 ORS., — Bombay High Court (2017-06-22)
• NIKHIL BONDRE AND 4 ORS., v. STATE OF GOA, THROUGH THE CHIEF SECRETARY AND ANR., — Bombay High Court (2017-06-22)
• SAMEER A. SHETARSEKAR. v. STATE OF GOA, THROUGH THE CHIEF SECRETARY AND ANR., — Bombay High Court (2017-06-22)
• CHAITAN NANDU ALORNEKAR AND ANR. v. STATE OF GOA, THR. ITS SECRETARY, PWD AND ANR. — Bombay High Court (2017-06-22)
• MS. DEEPTI VENKATESH NAIK. v. STATE OF GOA, THROUGH ITS SECRETARY, PWD AND ANR., — Bombay High Court (2017-06-22)
• KISHAN D. KALANGUTKAR AND 2 ORS., v. STATE OF GOA, THROUGH ITS SECRETARY, PUBLIC WORKS DEPT. AND ANR., — Bombay High Court (2017-06-22)
• SMT. RAJESHWARI PHADTE AND ANR., v. DIRECTOR, DIRECTORATE OF FISHERIES, GOVT. OF GOA AND 2 ORS., — Bombay High Court (2017-06-22)
• REKHA BHANDARI AND 40 ORS., v. STATE THR. CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2017-06-22)