F. M. REIS,NARESH H. PATIL

73 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• STATE THROUGH POLICE INSPECTOR v. MAHANAND NAIK, PRESENTLY LODGED IN CENTRAL JAIL AT AGUADA., — Bombay High Court (2013-10-29)
• MR. JOHN PHILIP PEREIRA v. THE STATE OF GOA THROUGH ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2013-10-28)
• MRS. MARIA ALINA AFONSO RODRUGUES AND 10 ORS., v. THE STATE OF GOA THROUGH THE CHIEF SECRETARY AND 14 ORS., — Bombay High Court (2013-10-28)
• COMUNIDADE OF PILERNE THROUGH ITS ATTORNEY MR. ANTHONY CORREIA v. MR. JOAO ROMALDO D'SOUZA — Bombay High Court (2013-10-28)
• MR. SHRIPAD GAWAS AND 4 ORS., v. STATE OF GOA THROUGH ITS CHIEF SECRETARY and 2 ORS — Bombay High Court (2013-10-28)
• THE VILLAGE PANCHAYAT OF VELSAO, PALE, ISSORCIM THROUGH ITS SARPANCH MRS. FATIMA PEREIRA v. MR. AGNELO RODRIGUES AND 4 ORS. — Bombay High Court (2013-10-28)
• POLICEINSPECTOR v. MRS. ANTONIETA RIBEIRO E SOUZA — Bombay High Court (2013-10-24)
• SHRI. SHAMBA M. SAWANT v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2013-10-23)
• - v. THE CHIEF SECRETARY, GOVT. OF GOA AND ANR. — Bombay High Court (2013-10-23)
• STATE THROUGH MAPUSA POLICE STATION v. PRAVIN PATEL AND 3 ORS., — Bombay High Court (2013-10-23)