F. M. REIS,D. G. KARNIK

256 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• THE SPECIAL SECRETARY TO THE GOVERNOR OF GOA v. STATE CHIEF INFORMATION COMMISSIONER AND 2 ORS., — Bombay High Court (2011-11-14)
• PUBLIC INFORMATION OFFICER JOINT SPECIAL SECRETARY TO THE GOVERNER AND ANR., v. SHRI. MANOHAR PARRIKAR AND ANR., — Bombay High Court (2011-11-14)
• MR. SAVIO PROENCA v. COMMISSIONER OF INCOME TAX AND ANR., — Bombay High Court (2011-08-30)
• SHRI MATANHY SALDANHA, ST. INEZ, PANJIM GOA. v. SHRI JITENDRA DESHPRABHU AND ANR — Bombay High Court (2011-08-29)
• MR. RAMKRISHNA KASHINATH PARAB v. STATE OF GOA THROUGH THE CHIEF SECRETARY OF GOA AND 13 ORS., — Bombay High Court (2011-08-29)
• SHRI VIJAYKUMAR KASHINATH FADKE PILIENKAR v. STATE BANK OF INDIA THROUGH BRANCH MANAGER AND 3 ORS. — Bombay High Court (2011-08-29)
• MR. ROQUE PINTO AND 2 ORS., v. THE STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 7 ORS., — Bombay High Court (2011-08-24)
• SHRI BALAJI ROLLING PVT.LTD., CUNCOLIM GOA. v. GOVT.OF GOA THROUGH THE SECRETARY(POWER) AND ANR., — Bombay High Court (2011-08-23)
• GOVT. OF GOA THROUGH THE SECRETARY (POWER) AND ANR., v. SHRI BALAJI ROLLINGS PVT. LTD., — Bombay High Court (2011-08-23)
• SUNRISE ELECTROMELT LTD., CUNCOLIM GOA. v. GOVT.OF GOA THROUGH THE SECRETARY(POWER) AND ANR., — Bombay High Court (2011-08-23)