F. M. REIS,B. R. GAVAI

149 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• KHR HOSPITALITY INDIA LTD. THROUGH ITS MANAGING DIRECTOR MR. RAJU BHARAT AND ANR., v. STATE OF GOA THROUGH SECRETARY AND 2 ORS., — Bombay High Court (2013-12-24)
• SHRI. PRAKASH PRATAP SALVI v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 7 ORS., — Bombay High Court (2013-12-24)
• KHR HOSPITALITY INDIA LTD. THROUGH COMPANY SECRETARY MR. SUDIPTA NANDI ., v. STATE OF GOA THROUGH SECRETARY AND 2 ORS., — Bombay High Court (2013-12-24)
• COSMOS PREMISES PVT. LTD. REP. BY ITS GENERAL MANAGER MR. VICTOR C. SOARES v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2013-12-23)
• HAAST PRECISION PVT. LTD. REP. BY ITS DIRECTOR MR. AMARPRIT SINGH AND 2 ORS., v. STATE OF GOA THROUGH CHIEF SECRETARY AND 8 ORS., — Bombay High Court (2013-12-23)
• SHRI. PHILIP FERNANDES v. THE STATE OF GOA THROUGH THE POLICE INSPECTOR — Bombay High Court (2013-12-23)
• SANTANA ANTONIO EUGENIO (PRESENTLY IN CENTRAL JAIL AGUADA) v. STATE OF GOA THROUGH THE POLICE INSPECTOR OF VERNA POLICE STATION AND ANR., — Bombay High Court (2013-12-18)
• CORPORATION OF CITY OF PANAJI THROUGH ITS COMMISSIONER v. VILLAGE PANCHAYAT OF SE OLD GOA, THROUGH ITS SECRETARY AND ANR., — Bombay High Court (2013-12-18)
• MR. MENINO SANTANA FERNANDES v. THE STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2013-12-18)
• THE CHIEF ENGINEER, WATER RESOURCES DEPT., v. SMT. ANSHRUTI A. KANEKAR, WORKS SUPERVISOR — Bombay High Court (2013-12-17)