F.M. REIS

508 recorded High Court judgment(s) · 2009–2015

Courts

Bombay High Court

508

Admitted/Allwd/Granted/Rule Absolute	253
Dispossed Off/Dismiss for Default	142
Disposed Off	47
Dismissed/Rule Discharged	28
Withdrawn	21
(unspecified)	5
C.A. Disposed off	4
Rejected	3

TOSHNIWAL CHEMICAL AND INDUSTRIES LIMITED AND ANR v. HEETU CHEMICALS AND ALKALIES LIMITED — Bombay High Court (2015-08-10)
SMT. VATSALABAI BABAN THORAWE v. BHAGWAT RAMCHANDRA SARADE AND ORS — Bombay High Court (2014-09-18)
SMT. VATSALABAI BABAN THORAWE v. BHAGWAT RAMCHANDRA SARADE AND ORS — Bombay High Court (2014-09-18)
RAJARAM LAXMAN KUYATE v. KARBHARI LAXMAN KUYATE AND ORS. — Bombay High Court (2013-05-10)
MAHMMADRAFIQ BABALAL SATARMAKER v. RAJARAM ANNA CHAVAN — Bombay High Court (2013-05-10)
MAHMMADRAFIQ BABALAL SATARMAKER v. RAJARAM ANNA CHAVAN — Bombay High Court (2013-05-10)
MAHMMADRAFIQ BABALAL SATARMAKER v. RAJARAM ANNA CHAVAN — Bombay High Court (2013-05-10)
MAHMMADRAFIQ BABALAL SATARMAKER v. RAJARAM ANNA CHAVAN — Bombay High Court (2013-05-10)
RANGNTH KRISHNA HOLMUKHE v. 1.DWARKABAI YASHWANT MOHITE(DELETED)2)MARUTI YASHWANT MOHITE(DECD.L/H)2/1)SATYAWAN MARUTI MOHITE an — Bombay High Court (2013-05-03)
1) SMT. BUDHIBAI DATTATRAYA GHARAT AND ORS. v. SMT. SANDHYABEN PRANUBHAI @ NAVINCHAND DESAI — Bombay High Court (2013-05-03)