F. M. REIS

6,046 recorded High Court judgment(s) · 2009–2017

Courts

Disposal nature

Recent judgments

• SHRI. SANJAY A. RAIKAR AND 3 ORS., v. SHRI. UPENDRA A. RAIKAR AND ANR., — Bombay High Court (2017-08-04)
• CHANDRAKANT KUDTARKAR., v. LAXMAN SHIVA PARAB (DEC) THR. LRS., REP. BY RAJENDRA LAXMAN PARAB AND 11 ORS., — Bombay High Court (2017-08-03)
• SMT. DUMALINA MARIA FERNANDES (DEC) AND 5 ORS., v. SHRI. LUIS CAETANO GUILHERME WELLINGTON FERNANDES @ WELLINGTON D'MELLO AND ANR., — Bombay High Court (2017-08-03)
• SHRI. CHANDRAKANT KUDTARKAR., v. SHRI. LAXMAN SHIVA PARAB (DEC) THR. LRS., REP. BY MR. RAJENDRA LAXMAN PARAB AND 11 ORS., — Bombay High Court (2017-08-03)
• SHRI. INACIO BARRETTO AND ANR., v. SHRI. MENINO BARRETTO AND 5 ORS., — Bombay High Court (2017-08-03)
• M/S.V.B.NAIK AND SONS, REP. BY ITS PARTNER MR.VALLABH VINAYAK NAIK. v. SHRI RAMA NARAYAN FADTE AND ANR., — Bombay High Court (2017-08-03)
• SHRI. INACIO BARRETTO AND ANR., v. SHRI. MENINO BARRETTO AND 5 ORS., — Bombay High Court (2017-08-03)
• SMT. DUMALINA MARIA FERNANDES (DEC) AND 5 ORS., v. SHRI. LUIS CAETANO GUILHERME WELLINGTON FERNANDES @ WELLINGTON D'MELLO AND ANR., — Bombay High Court (2017-08-03)
• DAULAT RAO Y. CHOWGULE AND ANR., v. M/S. RAJNIL LAND DEVELOPMENT PVT. LTD. AND 2 ORS., — Bombay High Court (2017-08-03)
• SHRI BETU CUSTA VELIP AND 15 ORS., v. SHRI. ANTONIO DIAS E PINTO (SINCE DECEASED ) AND 4 ORS., — Bombay High Court (2017-08-03)