F.M.IBRAHIM KALIFULLA, P.K.MISRA

26 recorded High Court judgment(s) · 2003–2006

Courts

Disposal nature

Recent judgments

• WP/7720/2006 of Vs — Madras High Court (2006-03-31)
• WP/6787/1998 of Vs — Madras High Court (2005-09-19)
• S/TN REP BY SECY., HOME v. S.MARIAPPAN — Madras High Court (2005-08-08)
• E.SIDHEESWARAN v. THE DISTRICT COLLECTOR/THE — Madras High Court (2005-02-25)
• P. ANDAVAN v. GOVERNMENT OF TAMILNADU, REP — Madras High Court (2004-09-08)
• 1.STATE OF TN REP.BY SECY., v. 1.A.ELANGOVAN,S/O.A.IYYASAMY — Madras High Court (2004-08-20)
• P.C.ABRAHAM v. 1. UNION OF INDIA — Madras High Court (2004-07-30)
• U/I REP BY SECY, RLY BOARD, v. REGISTRAR, CENTRAL ADMINIS- — Madras High Court (2004-07-23)
• UNION OF INDIA BY THE CHIEF v. DR.M.K.SATHOSH, SENIOR MEDICAL — Madras High Court (2004-07-12)
• 1.T.V.GOPALAN, PART TIME v. 1.GOVT.OF TAMILNADU, — Madras High Court (2004-07-08)