F.M.IBRAHIM KALIFULLA

88 recorded High Court judgment(s) · 2001–2010

Courts

Madras High Court

(unspecified)	44
DISPOSED OF	16
ALLOWED	15
DISMISSED	10
CLOSED	1
DISPOSED OF WITH OBSERVATION	1
MODIFIED	1

R. JAYACHANDRAN v. THE ANDHRA BANK, REP. BY ITS — Madras High Court (2010-10-28)
R.M. GUNASEKARAN v. THE GOVT OF TAMILNADU REP BY — Madras High Court (2010-10-27)
THE KOMARAPALAYAM VAIKKAL v. THE GOVT OF TAMILNADU REP BY — Madras High Court (2010-10-21)
R.DHANALAKSHMI v. THE DIRECTOR OF ELEMENTARY — Madras High Court (2010-10-18)
TAMILNADU SIDDHA MEDICAL ASSO. v. LETIKA SARAN, I.P.S., — Madras High Court (2010-07-23)
V.KRISHNAMURTHY v. TNEB, REP BY ITS SECRETARY, — Madras High Court (2009-03-20)
N. KANNIAMMAL v. RESERVE BANK OF INDIA, REP BY — Madras High Court (2009-02-25)
J. HIRUDAYARAJ v. DISTRICT ELEMENTARY — Madras High Court (2008-12-23)
THE MANAGEMENT, SALEM DISTRICT v. INSPECTOR OF LABOUR, AUTHORITY — Madras High Court (2008-09-25)
K.GNANAGURU v. THE MANAGAING DIRECTOR — Madras High Court (2008-09-24)