F.M.IBRAHIM KALIFULLA, B. RAJENDRAN

44 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• THE LAND ACQUSITION OFFICER v. RADHAKRISHNA CHETTY — Madras High Court (2009-12-23)
• V.SIVAPRAKASAM v. V.S.INDIRANI — Madras High Court (2009-11-13)
• COMMISSIONER v. M/S FRANCO INDIA — Madras High Court (2009-11-13)
• M/S SOUTHERN AGRO ENGINE v. UNION OF INDIA — Madras High Court (2009-09-29)
• M/S ELECTRO OPTICS v. THE STATE OF TAMIL NADU — Madras High Court (2009-09-29)
• THE STATE OF TAMIL NADU v. TVL HINDUSTAN — Madras High Court (2009-08-06)
• THE STATE OF TN., v. TVL.SRI VINAYAGA AGENCIES, — Madras High Court (2009-08-06)
• THE STATE OF TAMILNADU v. TVL SRI JAYALAKSHMI — Madras High Court (2009-08-06)
• TC/2026/2006 of Vs THE STATE OF TAMIL NADU — Madras High Court (2009-08-05)
• COMMISSIONER OF INCOME TAX I v. M/S TVS MOTOR COMPANY LTD — Madras High Court (2009-08-04)