F.M.IBRAHIM KALIFULLA

101 recorded High Court judgment(s) · 2003–2011

Courts

Madras High Court

101

DISMISSED	42
ALLOWED	28
DISPOSED OF	21
ORDERED	2
(unspecified)	2
DISMISSED AS INFRUCTUOUS	1
DISMISSED FOR DEFAULT	1
AFFIRMATIVE AGAINST ASSESSEE	1

M.MAHENDRAN v. THE COMMISSIONER — Madras High Court (2011-02-18)
R.RAMASAMY v. THE SUPERINTENDING ENGINEER — Madras High Court (2011-02-18)
A.KARUNANIDHI, v. THE REVENUE DIVISIONAL OFFICER — Madras High Court (2011-02-18)
BABU v. THE MEMBER SECRETARY — Madras High Court (2009-04-28)
INDIAN NETWORK FOR PEOPLE v. UNION OF INDIA — Madras High Court (2008-12-02)
DR.E.MURALIDHARAN v. UNION OF INDIA — Madras High Court (2008-11-28)
DR.V.BALAJI v. UNION OF INDIA — Madras High Court (2008-11-25)
A.NARAYANAN v. THE CHIEF SECRETARY — Madras High Court (2008-11-20)
M/S KWICK HANDLING SERVICE PVT v. THE JOINT SECRETARY — Madras High Court (2008-11-14)
FIFTH PILLAR v. THE SECRETARY — Madras High Court (2008-11-11)