LexF.I. REBELLO, R.S. MOHITE
2,213 recorded High Court judgment(s) · 2007–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 2213 |
Disposal nature
| DISPOSED OFF | 1606 |
| ABSOLUTE | 336 |
| DISMISSED | 91 |
| DISPOSED AT ADMISSION STAGE | 46 |
| Disposed Off | 32 |
| Rule Made Absolute | 19 |
| OTHERS DISPOSED OFF | 17 |
| WITHDRAWN | 15 |
Recent judgments
- SHRIKRISHNA VASUDEO DESHPANDE v. DISTRICT REHABILITATION OFFICER, SATARA AND ORS. — Bombay High Court (2010-03-11)
- SHRI SWAMI SAMARTH APANG SEVA MANDAL AND ANR. v. ASHOK SHRIMANT GHODEGAON AND ORS., — Bombay High Court (2010-03-11)
- SHASHIKANT SUBHANRAO PATIL v. THE HIGH COURT OF JUDICATURE AT BOMBAY AND ANR. — Bombay High Court (2010-03-11)
- THE COMMISSIONER OF INCOME TAX- 5 MUMBAI v. TRUST HOUSE COMMERCE CENTRE PVT LTD. — Bombay High Court (2009-11-21)
- M/S. RICOH (INDIA) LIMITED, MUMBAI. v. THE COMMISSIONER OF INCOME - TAX -3, MUMBAI. — Bombay High Court (2009-11-21)
- PREMLATA BALKRISHNA VARMA v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2009-09-01)
- PREMLATA BALKRISHNA VARMA v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2009-08-01)
- MOHAN SAMPATRAO TORSALE AND ORS. v. THE RAILWAY GOODS CLEARING AND FORWARDING ESTB. LABOUR BOARD FOR GREATER MUMBAI — Bombay High Court (2009-07-14)
- RAMESHCHANDRA CHIMANLAL CHAWL BHADEKARU SANGH AND 6 ORS. v. STATE OF MAHARASHTRA AND 4 ORS. — Bombay High Court (2009-06-17)
- SHAIKH MOHD. SARFARAZ v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-06-17)