LexF.I. REBELLO, K.U. CHANDIWAL
168 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 168 |
Disposal nature
| OTHERS DISPOSED OFF | 124 |
| DISPOSED OFF | 29 |
| DELAY CONDONATED/REJECTED. | 5 |
| Allowed | 2 |
| APPEAL DISMISSED/CONFIRMED | 2 |
| OTHER DISPOSED OFF | 1 |
| Disposed Off | 1 |
| Dismissed | 1 |
Recent judgments
- the commissioner of income-tax-1,thane v. smt deepika v dhotre — Bombay High Court (2008-07-04)
- THE COMMISSIONER OF INCOME TAX -I THANE v. ASHOK K. JANJIRKAR — Bombay High Court (2008-07-04)
- THE COMMISSIONER OF INCOME TAX 1, THANE v. ANIL S. PEDNEKAR — Bombay High Court (2008-07-04)
- the commissioner of income-tax-1,thane v. shri nandkumar s khandekar — Bombay High Court (2008-07-04)
- the commissioner of income-tax-1,thane v. shri digambar p chavan — Bombay High Court (2008-07-04)
- THE COMMISSIONER OF INCOME TAX -I THANE v. LAXMAN A. MANE — Bombay High Court (2008-07-04)
- THE COMMISSIONER OF INCOME TAX -I THANE v. DEEPAK P. PARANJAPE — Bombay High Court (2008-07-04)
- the commissioner of income-tax-1,thane v. smt anjali p parikar — Bombay High Court (2008-07-04)
- THE COMMISSIONER OF INCOME TAX -I THANE v. SUDHAKAR R. AMBRE — Bombay High Court (2008-07-04)
- THE COMMISSIONER OF INCOME TAX -I THANE v. HARISHCHANDRA J. BERKAY — Bombay High Court (2008-07-04)