LexF.I. REBELLO, D.G. KARNIK
240 recorded High Court judgment(s) · 2009–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 240 |
Disposal nature
| DISPOSED OFF | 223 |
| ABSOLUTE | 6 |
| JUDGEMENT | 4 |
| DISMISSED | 3 |
| REJECTED | 3 |
| WITHDRAWN | 1 |
Recent judgments
- GRASIM INDS.LTD.BOMBAY v. S.M.MISHRA,COMMR.OF I.T — Bombay High Court (2010-05-05)
- M/S.INTER GOLD (I) LTD. v. STATE OF MAHARASHTRA AND 3 ORS. — Bombay High Court (2010-04-29)
- M/S.INTER GOLD (I) LTD. v. THE STATE OF MAHARASHTRA AND 3 ORS. — Bombay High Court (2010-04-29)
- M/S.INTER GOLD (I) LTD. v. STATE OF MAHARASHTRA AND 3 ORS. — Bombay High Court (2010-04-29)
- M/S UNIVERSAL LUGGAGE MFG. CO. LTD v. THE COMMISSIONER OF SALES TAX AND ANR — Bombay High Court (2010-04-06)
- VISION CRAFTERS v. UNION OF INDIA AND ORS. — Bombay High Court (2010-03-08)
- PRADEEP SHANTIPRASAD JAIN, PROP. OF M/S.VISIONCRAFFERS. v. UNION OF INDIA — Bombay High Court (2010-03-08)
- ASHOK KUMAR JAIN. v. UNION OF INDIA AND ORS. — Bombay High Court (2010-03-08)
- M/S MALJI DEVASHI and CO. MOHAMED A. MAJID v. UNION OF INDIA and ORS. — Bombay High Court (2010-02-05)
- MINAR EXPORTS AND ANR. v. ENFORCEMENT COMMITTEE AND 4 ORS. — Bombay High Court (2009-10-05)