LexELIPE DHARMA RAO
1,461 recorded High Court judgment(s) · 1999–2006
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1461 |
Disposal nature
| DISPOSED OF NO COSTS | 774 |
| DISMISSED NO COSTS | 344 |
| DISMISSED | 145 |
| ALLOWED NO COSTS | 64 |
| DISMISSED AS INFRUCTUOUS | 57 |
| WITHDRAWN | 43 |
| CLOSED NO COSTS | 16 |
| (unspecified) | 12 |
Recent judgments
- Md.Shasha v. State through S.H.O.,Inaguduru P.S.Rep.by P.P., — Telangana High Court (2006-01-03)
- Mittapalli Rajeswara Rao, v. District Collector, — Telangana High Court (2006-01-02)
- Dr. Desai Thippa Reddy, (A 1) v. Gopinath, — Telangana High Court (2006-01-02)
- Jayesh M. Shah v. The State — Telangana High Court (2006-01-02)
- Mittapalli Jaggarao v. District Collector, Khammam. — Telangana High Court (2006-01-02)
- P.Babu Rao, v. The State of AP., — Telangana High Court (2005-12-29)
- S.Durgaprasad, v. The Guntur Municipal Corporation — Telangana High Court (2005-12-21)
- Md. Jaffar, v. The State of Andhra Pradesh, rep.by its Public Prosecutor, — Telangana High Court (2005-12-20)
- B.Rama Krishna v. The State of Andhra Pradesh Rep.by its Public Prosecutor, — Telangana High Court (2005-12-12)
- M/s. Food Fat and Fertilizers, v. State of A.P., rep. by its Public Prosecutor, — Telangana High Court (2005-12-12)