EASWARAN S

366 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• A.D.VARGHESE (DIED) v. V.VGOPI — Kerala High Court (2026-05-20)
• CHELLAMMA, (DIED) (LEGAL HEIRS IMPLEADED) v. GOPALA PILLAI BALAKRISHNA PILLAI — Kerala High Court (2026-01-30)
• E.K.CHANDRAN NAMBIAR v. THAZHE VEETTIL RAJAN , — Kerala High Court (2026-01-14)
• ROSILY v. ALPHONSA — Kerala High Court (2025-12-19)
• CHACKO v. MATHEW, — Kerala High Court (2025-12-08)
• K.S.JOSE v. K.S.ROY AND OTHERS — Kerala High Court (2025-11-14)
• N.K.MITHRAN v. N.K. RAJALAKSHMI — Kerala High Court (2025-10-23)
• POOKOTH MUHAMMED KUNHI v. POOKOTH AYISHA — Kerala High Court (2025-10-07)
• SUNITHA.M.C v. KEZHUR EDATHIL KUNHIKRISHNAN VAZHUNNAVAR, (DIED) LRS IMPLEADED — Kerala High Court (2025-07-28)
• SUBRAN AND 4 OTHERS v. KAIRALI — Kerala High Court (2025-07-01)