E.PADMANABHAN

89 recorded High Court judgment(s) · 2001–2010

Courts

Disposal nature

Recent judgments

• M/S.NATIONAL INSURANCE CO.LTD v. JEYARAJ — Madras High Court (2010-12-11)
• J.K.PHARMACHEM LTD., v. THE STATE OF T.N., REP BY ITS — Madras High Court (2003-10-21)
• MADRAS CEMENTS LTD.,CORPORATE v. 1.T.N.E.B.REP. BY ITS — Madras High Court (2003-10-21)
• MADRAS CEMENTS LIMITED, v. 1.T.N.ELECTRICITY BOARD, REP. — Madras High Court (2003-10-21)
• ROMANTIC GARMENTS v. THE STATE OF TAMILNADU — Madras High Court (2003-10-21)
• DINDIGUL SPINNERS ASSOCIATION v. THE SECRY TO GOVT OF TN — Madras High Court (2003-10-21)
• AYYAVU v. STATE OF TAMILNADU REP BY — Madras High Court (2003-08-13)
• WP/13966/2002 of Vs — Madras High Court (2003-06-18)
• COIMBATORE DISTRICT REAL v. THE STATE OF T.N., REP. BY ITS — Madras High Court (2003-06-18)
• PETR SAME AS WP.586/96 v. RR1 AND 2 SAME AS WP.586/96 — Madras High Court (2003-04-11)