DUPPALA VENKATA RAMANA

1,672 recorded High Court judgment(s) · 2022–2023

Courts

Andhra Pradesh High Court

1672

DISMISSED AS INFRUCTUOUS	1313
DISPOSED OF NO COSTS	87
DISMISSED AS NON PROSECUTION	59
DISMISSED	52
ALLOWED NO COSTS	49
CLOSED NO COSTS	39
DISMISSED FOR DEFAULT	24
WITHDRAWN	17

MAYURI DRESSES v. STATE OF A.P., AND ANOTHER — Andhra Pradesh High Court (2023-10-20)
T. Nagesh Naidu v. The State of A.P., — Andhra Pradesh High Court (2023-10-20)
E.PARTHASARATHI v. THE STATE OF TELANGANA, REP BY P.P AND ANOTHER — Andhra Pradesh High Court (2023-10-20)
SAMBRANI VENKATA SATYANARAYANA v. CHIDI BOMMA VEERA RAGAVULU AND ANOTHER — Andhra Pradesh High Court (2023-10-20)
VASAMSETTI SRINIVASA RAO v. STATE OF A.P. AND ANOTHER — Andhra Pradesh High Court (2023-10-20)
Manasa Rice Mill v. The State of A.P.,rep.,PP — Andhra Pradesh High Court (2023-10-20)
Basvani Venkateswara Rao v. The State of AP. — Andhra Pradesh High Court (2023-10-20)
B.RAMA LAKSHUMMA AND ANOTHER v. THE STATE OF A.P., REP BY P.P AND ANOTHER — Andhra Pradesh High Court (2023-10-20)
B.VENKATESWARA RAO v. THE STATE OF A.P., REP BY P.P AND ANOTHER — Andhra Pradesh High Court (2023-10-20)
SMT VENIGALLA JYOTHI AND ANOTHER v. THE STATE OF A.P., AND ANOTHER — Andhra Pradesh High Court (2023-10-20)