DONADI RAMESH

33 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	22
DISMISSED AS NOT PRESSED	4
DISMISSED AS INFRUCTUOUS	3
Dismissed on merits	2
Allowed/Partly Allowed on merits	2

VIRENDRA PRATAP SINGH v. STATE OF U.P.THROUGH THE PRIN SECY REVENUE AND 5 ORS — Allahabad High Court (2023-12-15)
ADITYA KUMAR MISRA v. DIR. GENERAL OF POLICE CENTRAL RESERVE POLICE AND 3 ORS. — Allahabad High Court (2023-12-14)
SMT.ASHA v. INDIAN TELEPHONE INDUSTRIES LTD.THROUGH ITS CHIEF M.D. — Allahabad High Court (2023-12-14)
HARI RAM YADAV v. STATE OF U.P. THRU SECY. SEC. EDUCATION and 3 ORS. — Allahabad High Court (2023-12-14)
RAJ NARAYAN SINGH v. STATE OF U.P.THR.ITS PRIN SECY HOME AND 3 ORS. — Allahabad High Court (2023-12-14)
LAKSHMI CHAND CHATURVEDI v. STATE OF U.P.THRU SECY. SAHKARITA VIBHAG LUCKNOW and 4 OTHERS — Allahabad High Court (2023-12-14)
AKHILESH CHANDRA PANDEY v. SELECTION COMMITTEE, REGIONAL JOINT DIRECTOR OF EDUCATION PRAYAGRAJ AND 3 OTHERS — Allahabad High Court (2023-12-04)
VAKIL CHAND JAIN v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-11-28)
NISHA SINGH v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2023-10-27)
CHANDRAPAL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-27)