DN PATEL

491 recorded High Court judgment(s) · 2004–2008

Courts

Gujarat High Court

491

38-RULE ABSOLUTE/ALLOWED @ FH	310
39-RULE DISCHARGED/DISMISSED @ FH	106
26-DISMISSED @ ADM.STAGE	59
42-RULE DISCHARGED @ FH	5
46-ANY OTHER MODE @ FH	4
27-WITHDRAWN @ ADM.STAGE	3
35-ANY OTHER MODE @ ADM.STAGE	2
43-DISMISSED FOR DEFAULT @ FH	1

DABHI RAMESHBHAI PHILIPBHAI v. STATE OF GUJARAT — Gujarat High Court (2008-05-08)
THE SPL. LAND ACQ. OFFICER v. AMENABEN ISMAILBHAI IBRAHIMBHAI — Gujarat High Court (2008-05-02)
THE SPL. LAND ACQ. OFFICER v. ISMAILBHAI VALIBHAI — Gujarat High Court (2008-05-02)
THE SPL. LAND ACQ. OFFICER v. SULEMANBHAI HAJI UMARJIBHAI GANTHIYA — Gujarat High Court (2008-05-02)
SPECIAL LAND ACQUISITION OFFICER v. VALI MOHMAD ISAP — Gujarat High Court (2008-05-02)
THE SPL. LAND ACQ. OFFICER v. IBRAHIMBHAI VALIBHAI DILIP — Gujarat High Court (2008-05-02)
SPECIAL LAND ACQUISITION OFFICER v. AMINA ABDULLAH — Gujarat High Court (2008-05-02)
SPECIAL LAND ACQUISITION OFFICER v. IBRAHIM ISAP ALI — Gujarat High Court (2008-05-02)
SPECIAL LAND ACQUISITION OFFICER v. SHABBIR AHMED HUSSAIN — Gujarat High Court (2008-05-02)
THE SPL. LAND ACQ. OFFICER v. MOHMADBHAI IBRAHIMBHAI AHMED DHEDHIYA — Gujarat High Court (2008-05-02)