LexDIXIT KRISHNA SHRIPAD,. M.S.SAHOO
73 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 73 |
Disposal nature
| Disposed Off | 54 |
| Withdrawn | 7 |
| Dismissed | 5 |
| Infructuous | 4 |
| Partly Allowed | 1 |
| Rejected | 1 |
| Allowed | 1 |
Recent judgments
- NIHARIKA DASH v. RAMAKANTA SWAIN — Orissa High Court (2025-07-07)
- HAREKRUSHNA DASH v. UNION OF INDIA — Orissa High Court (2025-07-07)
- ABHISEKH SINGH v. JYOTIMAYI SINGH — Orissa High Court (2025-07-07)
- SWAYAM BIKASH DAS v. STATE OF ODISHA — Orissa High Court (2025-07-07)
- PRITICHHANDA MOHAPAT v. SASWAT DINGAL — Orissa High Court (2025-07-04)
- SIBARAM SINGH v. RITANJALI SINGH — Orissa High Court (2025-07-04)
- JITU RANJAN MOHANTY v. THE DISTRICT JUDGE, SAMBALPUR — Orissa High Court (2025-07-04)
- KUMAR SEVENDU SEKHAR v. ARCHANA MALLIK — Orissa High Court (2025-07-04)
- SRIHARSA SUKLA v. PREMALAYA SUKLA — Orissa High Court (2025-07-04)
- MINATI MISHRA@DASH v. ARUN KU.DASH — Orissa High Court (2025-07-03)