DIXIT K.S.,. SIBO SANKAR MISHRA

24 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SUDHANSU SEKHAR ROUTRAY v. UNION OF INDIA — Orissa High Court (2026-01-09)
• DCB BANK LIMITED, MUMBAI v. CHIEF JUDICIAL MAGISTRATE, CUTTACK — Orissa High Court (2026-01-09)
• UNION OF INDIA v. DR MANOJ KUMAR DAS — Orissa High Court (2026-01-09)
• M/S ANJALI UDYOG, JAJPUR v. INDIAN OVERSEAS BANK, KHURDA — Orissa High Court (2026-01-09)
• SHAIK BOKHARI v. BRANCH MANAGER, ICICI, RAYAGADA — Orissa High Court (2026-01-09)
• MOHAN CHARAN NAIK v. THE ICICI BANK LTD., KOLKATA — Orissa High Court (2026-01-08)
• M/S S.K PLASTICS v. TATA POWER CENTRAL ODISHA DISTRIBUTION LTD (TPCODL) — Orissa High Court (2026-01-08)
• MUKESH MITTAL v. SANGRAM KESHARI BINOD — Orissa High Court (2026-01-08)
• UNION OF INDIA v. BATA KRISHNA PARIDA — Orissa High Court (2026-01-08)
• STATE OF ODISHA v. NANDA PUJHARI — Orissa High Court (2026-01-06)