DIXIT K.S.,. M.S.SAHOO

114 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• JYOTRIMAYEE SAHOO v. DR. N. THIRUMALA NAIK,IAS — Orissa High Court (2026-02-13)
• PRADEEP KUMAR JENA v. SHALINI PANDIT,IAS — Orissa High Court (2026-02-13)
• LIPTI PRIYADARSINI KHATOI v. DR. N THIRUMALA NAIK, IAS — Orissa High Court (2026-02-13)
• NAMITA PRUSTY v. DR. N THIRUMALA NAIK,IAS, COMMISSIONER CUM SECRETARY SCHOOL AND MASS EDUCATION DEPT.,ODISHA — Orissa High Court (2026-02-13)
• SHANTANU KUMAR SWAIN v. ARAVIND AGRAWAL,COMMNR.-CUM-SECRETARY,GOVT. OF ODISHA,DEPT. OF HIGHER EDUCATION — Orissa High Court (2026-02-13)
• ACHYUTANANDA BEHERA v. DR.N.THIRUMALA NAIK, IAS, COMMISSIONER CUM SECRETARY SCHOOL AND MASS EDUCATION DEPTT. — Orissa High Court (2026-02-13)
• RAKSHYAPAL KALO v. SHALINI PANDIT, IAS — Orissa High Court (2026-02-13)
• NILAM DAKUA v. DR. N. THIRUMALA NAIK, COMMISSIONER CUM SECRETARY SCHOOL AND MASS EDUCATION DEPTT. — Orissa High Court (2026-02-13)
• SWARNALATA PATASANI v. DR. N THIRUMALA NAIK, IAS, COMMISSIONER CUM SECRETARY SCHOOL AND MASS EDUCATION DEPTT. — Orissa High Court (2026-02-13)
• COLLECTOR CUM CHAIRMAN, SPECIAL PLANNING AUTHORITY, ATHAGARH v. PILONA MOHANTY — Orissa High Court (2026-01-30)